LexSURYA PRAKASH KESARWANI,. GAUTAM CHOWDHARY
201 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 201 |
Disposal nature
| Dismissed on merits | 101 |
| Disposed off/Decided on merits | 94 |
| Allowed/Partly Allowed on merits | 5 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- ANIL KHAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-10-08)
- PANKAJ KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-10-08)
- SURYABHAN YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-10-08)
- SATISH CHANDRA SHARMA AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-10-07)
- RASHID MASOOR @ BABAR AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-10-07)
- M/S MADHAV ENTERPRISES v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-10-07)
- SOMNATH v. State of U.P. AND 7 OTHERS — Allahabad High Court (2021-10-07)
- FARMAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-10-07)
- NAVED AHMAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-10-07)
- BHOLA NATH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-10-07)