SURYA PRAKASH KESARWANI,DEEPAK VERMA

36 recorded High Court judgment(s) · 2020–2022

Courts

Disposal nature

Recent judgments

• M/S SHIVOY DOSA v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-05-30)
• SAURABH SINGH YADAV v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-05-30)
• M/S T.K.S PRODUCTION PVT v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-05-30)
• SMT. RITU AGRAWAL AND ANOTHER v. PUNJAB NATIONAL BANK MAIN BRANCH NEW RAJENDRA NAGAR NEW DELHI AND 2 OTHERS — Allahabad High Court (2022-05-30)
• KULDEEP KUMAR SONKAR @ SHIV BABU SONKAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-05-30)
• PRADEEP KUMAR SAXENA v. CANARA BANK AND ANOTHER — Allahabad High Court (2022-05-30)
• CHANDRABALI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-05-30)
• RAJ KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-05-30)
• RAM BELAS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-05-30)
• SMT. SINDHU DWIVEDI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-05-30)