SURYA PRAKASH KESARWANI,CHANDRA KUMAR RAI

169 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

169

Dismissed on merits	68
Disposed off/Decided on merits	65
Allowed/Partly Allowed on merits	20
Dismiss other than merit(DD/Non Prosec./Abated)	14
DISMISSED AS NOT PRESSED	1
DISMISSED AS WITHDRAWN	1

VINOD KUMAR BISHNOI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2022-10-21)
ARUN KUMAR v. SMT. SURABHI PATEL — Allahabad High Court (2022-10-21)
SMT. DEEPA BALAN v. HARRIS LAL — Allahabad High Court (2022-10-21)
SITA SINGH CHAUHAN v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2022-10-21)
SMT. NEEMA RANI v. SHAILENDRA KUMAR ALIAS KAKU — Allahabad High Court (2022-10-21)
PRADEEP SINGH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2022-10-21)
SHIROMAN SINGH v. POONAM DEVI AND ANOTHER — Allahabad High Court (2022-10-21)
PAWAN MALHOTRA v. SMT.INDU MALHOTRA — Allahabad High Court (2022-10-21)
RAVI PRAKASH KHARE v. SMT. MANJULA SRIVASTAVA — Allahabad High Court (2022-10-21)
RAMU PRASAD SHARMA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-10-20)