SURYA PRAKASH KESARWANI,BRIJ RAJ SINGH

33 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• MKG BUILDCON PRIVATE LIMITED v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2022-01-03)
• SURAJ AGARWAL HUF v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2022-01-03)
• ROHIT GOEL v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2022-01-03)
• VIKAS BINDAL v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2022-01-03)
• M/S HMA AGRO INDUSTRIES LIMITED v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2022-01-03)
• AMAN AGARWAL v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2022-01-03)
• SWADESHI POLYTEX LIMITED v. INCOME TAX OFFICER AND ANOTHER — Allahabad High Court (2022-01-03)
• SUNITA AGARWAL v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2022-01-03)
• HIMANSHU AGARWAL v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2022-01-03)
• GAURAV AGARWAL v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2022-01-03)