SURYA PRAKASH KESARWANI,BHARATI SAPRU

98 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Dismissed on merits	44
Dismiss other than merit(DD/Non Prosec./Abated)	39
Disposed off/Decided on merits	15

SANJEEV KUMAR SHARMA v. State of U.P. AND 02 OTHERS — Allahabad High Court (2018-09-28)
M/S RADHEY SHYAM SHAMBHU NATH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-09-28)
M/S SHANTI LAL SUSHIL KUMAR DAGA PVT LTD. v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-09-28)
M/S SHREE RADHA KRISHNA TRADERS AND 11 OTHERS v. STATE OF UP AND 3 OTHERS — Allahabad High Court (2018-09-27)
M/S DINDAYAL JALAN TEXTILES PVT LTD. v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-09-25)
THE COMMISSIONER OF INCOME TAX-I v. M/S SHRI OM VANASPATI UDYOG — Allahabad High Court (2018-09-25)
BRIJESH KUMAR v. State of U.P. AND 02 OTHERS — Allahabad High Court (2018-09-24)
ATENDRA SINGH v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-09-24)
FABLAS IMPEX PVT. LTD. v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-09-24)
m/s patron commotrade private limited v. state of u.p. through secretary and ors — Allahabad High Court (2018-09-24)