SURYA PRAKASH KESARWANI,B.AMIT STHALEKAR

80 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Dismissed on merits	34
Dismiss other than merit(DD/Non Prosec./Abated)	30
Disposed off/Decided on merits	12
Allowed/Partly Allowed on merits	4

VIJAY KUMAR AWASTHI v. CHIEF METROPOLITAN MAGISTRATE AND ANOTHER — Allahabad High Court (2018-12-14)
SANT LAL v. BANK OF BARODA AND ANOTHER — Allahabad High Court (2018-10-27)
SMT.PUSHPA DEVI v. THE HOUSING DEVELOPMENT FINANCE CORPORATION AND 6 OTHERS — Allahabad High Court (2018-10-27)
NAND KUMAR PACHAURI v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-10-27)
JAGDISH CHANDRA DUBEY v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-10-27)
M/S VIJAY CHEMICAL INDUSTRIES ALIGARH AND ANOTHER v. STATE OF U.P. and OTHERS — Allahabad High Court (2018-10-27)
M/S SUBHASH STONE PRODUCT v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-10-27)
SMT. KARTARI DEVI v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-10-27)
SHYAM NARAYAN SINGH AND OTHERS v. STATE OF U.P. and OTHERS — Allahabad High Court (2018-10-27)
BASHU GUPTA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-26)