SURYA PRAKASH KESARWANI,ASHUTOSH SRIVASTAVA

55 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• FARYAAD ALI v. THE MANAGING DIRECTOR, PASCHIMANCHAL VIDYUT VITRAN NIGAM LIMITED AND 2 OTHERS — Allahabad High Court (2022-05-07)
• M/S SARDAR VALLABH BHAI PATEL MAHAVIDYALAY AND ANOTHER v. BRANCH MANAGER, INDIAN BANK BRANCH, PT. JAWAHAR LAL NEHRU DEGREE COLLEGE AND 2 OTHERS — Allahabad High Court (2022-05-07)
• BHUPENDRA SINGH AND 3 OTHERS v. FULLERTON INDIA CREDIT COMPANY LIMITED AND ANOTHER — Allahabad High Court (2022-05-07)
• NOOR BANO v. State of U.P. AND ANOTHER — Allahabad High Court (2022-05-07)
• SUNIL SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-05-07)
• M/S SETH HARI PRASAD SARRAFFA AND ANOTHER v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2022-05-07)
• STATE BANK OF INDIA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-05-07)
• JAHEER ALAM v. State of U.P. AND ANOTHER — Allahabad High Court (2022-05-07)
• SMT. GUDDI BEGUM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-05-07)
• NYAZ MEER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-05-07)