SURYA PRAKASH KESARWANI,ANISH KUMAR GUPTA

1,279 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

1279

Disposed off/Decided on merits	653
Dismissed on merits	547
Allowed/Partly Allowed on merits	38
Dismiss other than merit(DD/Non Prosec./Abated)	34
DISMISSED AS WITHDRAWN	5
(unspecified)	2

TEHSIL BAR ASSOCIATION , SADAR TEHSIL PARISAR, GANDHI NAGAR, GHAZIABAD v. U.P. POWER CORPORATION LIMITED AND 3 OTHERS — Allahabad High Court (2023-08-03)
RAKESH KUMAR VISHWAKARMA v. THE STATE OF U P AND 2 OTHERS — Allahabad High Court (2023-05-31)
AJAY SHUKLA @ BAUA AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-05-29)
SANDEEP CHAURASIA v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-05-29)
GANESH BINDAL v. State of U.P. AND 8 OTHERS — Allahabad High Court (2023-05-29)
INTZAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-05-29)
ARVIND v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-05-29)
SHIMANSHU SINGH AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-29)
DEEPAK AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-05-29)
ABHIGAURAV GOSWAMI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-29)