SURYA PRAKASH KESARWANI,AJAY BHANOT

54 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• ARVIND DUBE AND 3 OTHERS v. UNION OF INDIA AND 5 OTHERS — Allahabad High Court (2020-08-26)
• MADHUBANI JAN KALYAN SOCIETY AND 16 OTHERS v. State of U.P. THROUGH SECRETARIAT AND 4 OTHERS — Allahabad High Court (2020-08-26)
• RAJESH KUMAR CHAUHAN v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2020-08-26)
• VED PRAKASH MISHRA v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2020-08-26)
• JAGDISH PRASAD AND ANOTHER v. State of U.P. AND 7 OTHERS — Allahabad High Court (2020-08-26)
• BHARAT SAINI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-08-26)
• ALLAHABAD DEVELOPMENT AUTHORITY(NOW PRAYAGRAJ DEVELOPMENT AUTHORITY) THROUGH ITS FINANCE CONTROLLER v. THE PR. COMMISSIONER OF INCOME -TAX(EXEMPTIONS) AND 5 OTHERS — Allahabad High Court (2020-08-07)
• BRIJESH TIWARI AND ANOTHER v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2020-08-07)
• BANK OF INDIA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-07)
• RAM GOPAL v. State of U.P. AND 7 OTHERS — Allahabad High Court (2020-08-07)