SURYA PRAKASH KESARWANI

6,759 recorded High Court judgment(s) · 2014–2023

Courts

Allahabad High Court

6759

Dismissed on merits	3563
Disposed off/Decided on merits	2210
Allowed/Partly Allowed on merits	523
Dismiss other than merit(DD/Non Prosec./Abated)	433
(unspecified)	25
Decided in terms of compromise	2
DISMISSED AS INFRUCTUOUS	2
Reference Disposed off	1

AKHILESH (DR. AKHILESH KUMAR DWIVEDI) v. SHRI RAMESH CHAND — Allahabad High Court (2023-08-04)
BHADOHI INDUSTRIAL DEVELOPMENT AUTHORITY v. SHRI KANTH ALIAS VINDESHWARI AND ANOTHER — Allahabad High Court (2023-02-10)
DHANNU AND 3 OTHERS v. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY NOIDA AND ANOTHER — Allahabad High Court (2023-02-10)
BHADOHI INDUSTRIAL DEVELOPMENT AUTHORITY v. TEJ BAHADUR AND 3 OTHERS — Allahabad High Court (2023-02-10)
SMT MURTI DEVI (DECEASED) AND 5 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2023-02-10)
BHADOHI INDUSTRIAL DEVELOPMENT AUTHORITY v. AMAR JEET AND 2 OTHERS — Allahabad High Court (2023-02-10)
BHADOHI INDUSTRIAL DEVELOPMENT AUTHORITY, THROUGH ITS CHIEF EXECUTIVE OFFICER/SECRETARY, BHADOHI v. THE COLLECTOR VARANASI AND 3 OTHERS — Allahabad High Court (2023-02-10)
BHADOHI INDUSTRIAL DEVELOPMENT AUTHORITY v. TEJ BAHADUR AND ANOTHER — Allahabad High Court (2023-02-10)
BHADOHI INDUSTRIAL DEVELOPMENT AUTHORITY v. IMTIYAZ ALAM AND 4 OTHERS — Allahabad High Court (2023-02-10)
YADVENDRA TRIPATHI v. U.P. RAJAYA KRISHI UTPADAN MANDI PARISHAD AND 3 OTHERS — Allahabad High Court (2023-02-10)