SURYA PARTAP SINGH

4,940 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• MANVIR KAUR AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2026-06-05)
• KIRANDEEP KAUR AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-06-05)
• MANPREET KAUR AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2026-06-05)
• JASWINDER SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2026-06-05)
• KARANVIR SINGH ALIAS KARANBIR SINGH ALIAS KARAN v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-06-05)
• SARABJIT SINGH SEKHON v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2026-06-05)
• BANTI v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-05)
• SATWINDER KAUR AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-05)
• RAJNI AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-05)
• NAVDEEP KAUR AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2026-06-05)