SURYA KANT,. SURINDER GUPTA

1,126 recorded High Court judgment(s) · 2008–2018

Courts

Disposal nature

Recent judgments

• NEELAM VASHISHT AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2018-02-08)
• DAMNINDER KAUR v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-02-08)
• RAJINDER KAUR AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2018-02-08)
• NARINDERJIT KAUR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2018-02-08)
• JASWINDER KAUR AND ANR. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2018-02-08)
• YOG RAJ v. PUNJAB STATE POWER COP LTD & ORS — Punjab & Haryana High Court (2015-07-21)
• VED NARULA AND ORS. v. RAM NIWAS AND ANR. — Punjab & Haryana High Court (2014-03-07)
• SAUDAGAR SINGH AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2013-12-21)
• BHUPINDER SINGH AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2013-12-21)
• BIR SINGH AND ORS. v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2013-12-21)