SURYA KANT,. SUDIP AHLUWALIA

700 recorded High Court judgment(s) · 2012–2018

Courts

Disposal nature

Recent judgments

• PR. COMMISSIONER OF INCOME TAX HISSAR v. M/S MARVEL TEA ESTATE INDIA LTD — Punjab & Haryana High Court (2018-10-03)
• THE COMMISSIONER OF INCOME TAX v. TEJINDER SINGH SAHAI — Punjab & Haryana High Court (2018-10-03)
• CIT JALANDHAR v. MOHINDER SINGH DAVINDER SINGH AND CO. — Punjab & Haryana High Court (2018-10-03)
• COMMISSIONER OF INCOME TAX JALANDHAR II v. JEETU KESHI — Punjab & Haryana High Court (2018-10-03)
• PR. COMMISSIONER OF INCOME TAX HISSAR v. M/S MARVEL CHEMICALS INDIA LTD — Punjab & Haryana High Court (2018-10-03)
• COMMISSIONER OF INCOME TAX JALANDHAR II v. JEETU KESHI — Punjab & Haryana High Court (2018-10-03)
• PR. COMMISSIONER OF INCOME TAX HISSAR v. M/S MARVEL TEA ESTATE INDIA LTD — Punjab & Haryana High Court (2018-10-03)
• COMMISSIONER OF INCOME TAX JALANDHAR II v. MITHILESH KUMAR — Punjab & Haryana High Court (2018-10-03)
• RICKY BANSAL v. HINDUSTAN PETROLEUM CORPORATION LTD AND ORS — Punjab & Haryana High Court (2018-10-03)
• THE COMMISSIONER OF INCOME TAX v. M/S MOHINDER SINGH — Punjab & Haryana High Court (2018-10-03)