SURYA KANT,. SUDHIR MITTAL

185 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• M/S SAT PAL VARINDER KUMAR AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-12-18)
• M/S ALCON WIRES & CABLES INDUSTRIES v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2017-12-18)
• M/S TULSYAN CANS & CARDBOARDS P LTD v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2017-12-18)
• M/S SARDARI LAL SONI AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-12-18)
• M/S SUREIKHA KNIT FAB, v. STATE OF PUNJAB ETC. — Punjab & Haryana High Court (2017-12-18)
• M/S LUXMI FLOUR MILLS AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-12-18)
• M/S R.K. BRICK KILAN AND ORS. v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2017-12-18)
• DIESEL LOCO MODERNIZATION WORKS v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2017-12-18)
• M/S KAILASH BRICK TRADERS AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-12-18)
• M/S SHANKAR BRICK FIELD & ORS. v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2017-12-18)