SURYA KANT,. . SHEKHER DHAWAN

20 recorded High Court judgment(s) · 2014–2018

Courts

Disposal nature

Recent judgments

• BALBIR SINGH v. THE DEBTS RECOVERY TRIBUNAL-III AND OTHERS — Punjab & Haryana High Court (2018-06-01)
• HY.VIDYUT PRASARAN NIGAM v. UNION OF INDIA — Punjab & Haryana High Court (2018-05-23)
• RAM DUTT ETC v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2018-05-08)
• NARESH ETC v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2018-05-08)
• RAM PAT ETC v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2018-05-08)
• MAHENDER v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2018-05-08)
• M/S JYOTI AGRO INDUSTRIES v. ALLAHABAD BANK AND OTHERS — Punjab & Haryana High Court (2018-05-03)
• M/S HARYANA RICE AND GENERAL MILLS v. ALLAHABAD BANK AND OTHERS — Punjab & Haryana High Court (2018-05-03)
• VEENA RANI v. NATIONAL HIGHWAY AUTHORITY OF INDIA & ANR. — Punjab & Haryana High Court (2018-04-19)
• M/S IREO GRACE REALTECH PVT. LTD. v. RAM AVTAR YADAV — Punjab & Haryana High Court (2018-04-18)