SURYA KANT, . SANDEEP SHARMA

428 recorded High Court judgment(s) · 2018–2019

Courts

Himachal Pradesh High Court

428

Disposed Off	414
Dismissed	6
Dissmiss For Default/Non-Prosecution	4
Allowed To be withdrawn	2
Allowed	2

kavaljit singh v. union of india and others — Himachal Pradesh High Court (2019-05-22)
RANJOT SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-05-22)
TAJINDER KUMAR GUPTA v. PNB AND OTHERS — Himachal Pradesh High Court (2019-05-22)
Court on its Own Motion v. STATE OF HP — Himachal Pradesh High Court (2019-05-22)
RAKESH RAJ AND OTHERS v. UNION OF INDIA AND OTHERS — Himachal Pradesh High Court (2019-05-22)
VIRENDER THAKUR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-05-22)
HIMACHAL PRADESH SCHOOL EDUCATION BOARD v. UNION OF INDIA AND ANOTHER — Himachal Pradesh High Court (2019-05-21)
MONU KUMAR v. UNION OF INDIA AND OTHERS — Himachal Pradesh High Court (2019-05-21)
DHANI RAM v. THE DIVISIONAL FOREST OFFICER — Himachal Pradesh High Court (2019-05-21)
KHIME RAM v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-05-21)