SURYA KANT,. RAJ MOHAN SINGH

49 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• KULDEEP SINGH v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-02-09)
• HARMINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2015-02-02)
• UNION OF INDIA v. TILAK RAJ & ORS — Punjab & Haryana High Court (2015-01-29)
• BHAJAN LAL AND ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2014-12-24)
• LAXMAN SINGH AND ORS v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2014-12-24)
• MURTI DEVI AND ORS. v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2014-12-24)
• ANIL KUMAR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2014-12-24)
• KALA SINGH AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2014-12-24)
• MEHUL SHARMA v. PUNJAB UNIVERSITY & ANR — Punjab & Haryana High Court (2014-12-23)
• KARNAIL SINGH AND ORS. v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2014-12-23)