SURYA KANT,. R.P. NAGRATH

790 recorded High Court judgment(s) · 2011–2023

Courts

Disposal nature

Recent judgments

• HARBHAJAN KAUR v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-02-27)
• RAM CHAND AND ANR v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-01-16)
• (O&M) VINOD KUMAR ETC. v. LAKHI RAM — Punjab & Haryana High Court (2019-03-28)
• COURT ON ITS OWN MOTION v. P.S. RAO, ADVOCATE & ORS — Punjab & Haryana High Court (2019-01-14)
• PURSHOTAM & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2014-03-04)
• UT OF CHANDIGARH AND ORS. v. MADHU BALA BAKSHI AND ORS. — Punjab & Haryana High Court (2013-07-12)
• GAUTAM SINGH v. UT OF CHANDIGARH — Punjab & Haryana High Court (2013-07-02)
• NATIONAL COLLEGE OF PHYSICAL EDUCATION v. NATIONAL COUNCIL FOR TEACHER EDUCATION — Punjab & Haryana High Court (2013-07-01)
• TINA AND ANOTHER v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2013-07-01)
• RAMANDEEP SINGH @ RAVI v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-07-01)