SURYA KANT,. P.B. BAJANTHRI

24 recorded High Court judgment(s) · 2015–2017

Courts

Disposal nature

Recent judgments

• ROSHAN LAL AND ORS v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2017-03-10)
• MANPREET SINGH & ORS. v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2016-04-05)
• JASVIR KAUR AND ANR. v. JOINT DEVELOPMENT COMMISSIONER AND ORS. — Punjab & Haryana High Court (2016-02-01)
• SALEEM MOHD v. STATE OF PUNJAB — Punjab & Haryana High Court (2015-11-04)
• BHAJAN SINGH AND ORS v. JOINT DEVELOPMENT COMMISSIONER PUNJAB AND ORS — Punjab & Haryana High Court (2015-10-15)
• AVTAR SINGH v. JOINT DEVELOPMENT COMMISSIONER PUNJAB AND ORS — Punjab & Haryana High Court (2015-10-15)
• DEV RAJ @DEV BEHL v. STATE OF PUNJAB — Punjab & Haryana High Court (2015-10-14)
• R.V. SHANMUGAM v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-09-30)
• GURDYAL SINGH & ANR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-09-29)
• TARSEM RAJ v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2015-09-09)