SURYA KANT,. NARESH KUMAR SANGHI

28 recorded High Court judgment(s) · 2013–2015

Courts

Disposal nature

Recent judgments

• MANJIT MANOCHA v. PEC UNIVERSITY OF TECHNOLOGY & ORS — Punjab & Haryana High Court (2015-03-03)
• JAGDISH YADAV v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2013-12-04)
• RAKESH MALIK v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2013-12-04)
• MOHAN LAL v. U.O.I & ORS — Punjab & Haryana High Court (2013-12-04)
• SUNIL & ORS v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2013-12-04)
• DALBIR SINGH @ BALBIR SINGH v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2013-12-04)
• AVISHEK v. STATE OF HARYANA — Punjab & Haryana High Court (2013-05-21)
• RANJIT KAUR v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2013-05-21)
• PREM SINGH. v. PRESIDING OFFICER ETC — Punjab & Haryana High Court (2013-05-17)
• HARIKISHAN v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2013-05-10)