SURYA KANT,. LISA GILL

64 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• JAGMAL SINGH AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2014-07-14)
• SUMAN LATA AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2014-07-14)
• JAGMOHAN MALIK v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2014-07-14)
• DR. KEWAL KRISHAN BHALLA v. STATE OF HARYANA — Punjab & Haryana High Court (2014-07-03)
• SUSHILA KHATRI v. STATE OF HARYANA ETC. — Punjab & Haryana High Court (2014-05-26)
• NAND KISHORE ETC. v. STATE OF HARYANA ETC. — Punjab & Haryana High Court (2014-05-26)
• JAI SINGH ETC. v. STATE OF HARYANA ETC. — Punjab & Haryana High Court (2014-05-26)
• OM PARKASH v. STATE OF HARYANA ETC. — Punjab & Haryana High Court (2014-05-26)
• VIRENDER KUMAR ETC. v. STATE OF HY.ETC. — Punjab & Haryana High Court (2014-05-23)
• MANOHAR LAL & ANR. v. HY.STATE & ORS. — Punjab & Haryana High Court (2014-05-20)