SURYA KANT,. HARI PAL VERMA

48 recorded High Court judgment(s) · 2015–2017

Courts

Disposal nature

Recent judgments

• ANIL KUMAR v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2017-06-02)
• PUNJAB STATE POWER CORPORATION LIMITED AND ORS v. DHAN PRASAD SAPKOTA — Punjab & Haryana High Court (2017-06-02)
• HARJEET SINGH AND ORS. v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2017-05-31)
• GURMEET SINGH v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2017-05-31)
• KRISHNA DEVI AND ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-05-31)
• RAJESH KUMAR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-05-31)
• UTTAR HARYANA BIJLI VITRAN NIGAM LTD v. SOM NATH — Punjab & Haryana High Court (2017-05-31)
• SANDEEP v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-05-30)
• STATE OF PUNJAB AND OTHERS v. NIRMAL SINGH — Punjab & Haryana High Court (2017-05-30)
• SACHIN VERMA v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2017-05-30)