SURYA KANT,. AMOL RATTAN SINGH

34 recorded High Court judgment(s) · 2013–2018

Courts

Disposal nature

Recent judgments

• HARI PARKASH AND ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-09-14)
• M/S GRAND PLAZA AND ANR v. UT OF CHANDIGARH AND ORS — Punjab & Haryana High Court (2017-01-27)
• SARABJIT SINGH v. MUNICIPAL CORPORATION & ANR — Punjab & Haryana High Court (2017-01-27)
• M/S SAGAR GUEST HOUSE AND ANR v. UT OF CHANDIGARH AND ORS — Punjab & Haryana High Court (2017-01-27)
• OM PARKASH & ORS. v. UT OF CHANDIGARH & ORS. — Punjab & Haryana High Court (2017-01-27)
• SURJEET SINGH AND ORS v. UT OF CHANDIGARH & ORS — Punjab & Haryana High Court (2017-01-27)
• KANWAR SHAKTI SINGH AND ORS v. UT OF CHANDIGARH AND ORS — Punjab & Haryana High Court (2017-01-27)
• VIJAY SINGH RANA AND ORS. v. UT OF CHANDIGARH AND ORS. — Punjab & Haryana High Court (2017-01-27)
• RAHUL AND ANR. v. FINANCIAL COMMISSIONER & SECY. URBAN ESTATE HRY. AND ORS. — Punjab & Haryana High Court (2014-09-03)
• BIRINDER KAUR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2014-02-17)