LexSURYA KANT, . AJAY MOHAN GOEL
955 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 955 |
Disposal nature
| Disposed Off | 931 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 9 |
| Dismissed | 8 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 2 |
| Allowed | 2 |
| Dissmiss For Default/Non-Prosecution | 2 |
| Dismissed/Rule Discharged | 1 |
Recent judgments
- COURT ON ITS OWN MOTION v. STATE OF HP — Himachal Pradesh High Court (2019-05-15)
- SURESH KUMAR MEHTA v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-05-15)
- Court on its Own Motion v. STATE OF HP — Himachal Pradesh High Court (2019-05-15)
- STATE OF HP v. RAM SWAROOP — Himachal Pradesh High Court (2019-05-15)
- MANAGING COMMITTEE SHRI SIDH BABA BALAK NATH JI v. COMMISSIONER TEMPLE TRUST BABA BALAK NATH DEOTSIDH CUM DEPUTY COMMISSIONER DIST HAMIRPUR AND OTHERS — Himachal Pradesh High Court (2019-05-15)
- ANJALI PARMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-05-08)
- SAI ENGINEERING FOUNDATION v. STATE OF HP — Himachal Pradesh High Court (2019-05-08)
- RAKESH KUMAR AND OTHERS v. STATE OF HP — Himachal Pradesh High Court (2019-05-08)
- LOCHAN KUMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-05-08)
- DODA RAM v. PRESIDING OFFICER AND ANOTHER — Himachal Pradesh High Court (2019-05-08)