SURYA KANT

11,455 recorded High Court judgment(s) · 1989–2025

Courts

Disposal nature

Recent judgments

• HARI KRISHAN SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2025-12-23)
• JHANDA SINGH AND ORS. v. PRTC AND ORS. — Punjab & Haryana High Court (2025-12-23)
• RAM DASS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2025-12-23)
• AJAY KUMAR & ANR. v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2025-01-21)
• M/S CHAMPION GYM FITNESS EQUIPMENT PVT. LTD. v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-11-18)
• (O&M)K B L SHARMA (RETD.) v. G S NAYAR — Punjab & Haryana High Court (2023-05-05)
• (O&M)PREM CHAND BANSAL v. SAVITRI DEVI — Punjab & Haryana High Court (2020-02-14)
• C.L. VERMA v. STATE OF HARYANA ETC. — Punjab & Haryana High Court (2019-11-02)
• DAYAL SINGH v. S.C. AGGARWAL — Punjab & Haryana High Court (2019-07-02)
• AMRITPAL SINGH v. GURDIT SINGH — Punjab & Haryana High Court (2017-12-04)