SURYA KANT

24 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• HARISH THAKUR v. UNION OF INDIA AND OTHERS — Himachal Pradesh High Court (2019-05-10)
• KULDEEP SINGH v. THE CHIEF ENGINEER (SOUTH ZONE) HPPWD AND ANOTHER — Himachal Pradesh High Court (2019-03-29)
• NAEEM AHMAD v. STATE OF HP — Himachal Pradesh High Court (2019-03-29)
• BHUPINDER SINGH v. THE CHIEF ENGINEER (SOUTH ZONE) AND ANOTHER — Himachal Pradesh High Court (2019-03-29)
• M/S MEBRIC SECURITY v. CENTRAL UNIVERSITY OF HIMACHAL PRADESH — Himachal Pradesh High Court (2019-03-29)
• PARMA NAND v. CHIEF ENGINEER (ES) HPSEBL AND ANOTHER — Himachal Pradesh High Court (2019-03-29)
• M/S OM HYDROPWER LTD v. HPSEB LTD AND ANOTHER — Himachal Pradesh High Court (2019-03-29)
• M/S OM PRAKASH SHARMA AND SONS v. STATE OF HP THROUGH ITS PR. SECRETARY — Himachal Pradesh High Court (2019-03-20)
• TEK CHAND v. THE EXECUTIVE ENGINEER SEWERAGE DIVISION — Himachal Pradesh High Court (2019-01-04)
• TEK CHAND v. THE EXECUTIVE ENGINEER SEWERAGE DIVISION — Himachal Pradesh High Court (2019-01-04)