SURJIT SINGH, . V.K. AHUJA
21 recorded High Court judgment(s) · 2008–2009
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 21 |
Disposal nature
| Dismissed | 13 |
| Allowed | 5 |
| DISMISSED | 1 |
| DISPOSED OFF | 1 |
| APPEAL ALLOWED | 1 |
Recent judgments
- SUGUM SHARMA v. H.P.KRISHI VISHVAVIDYALAYA — Himachal Pradesh High Court (2009-03-30)
- BUDH PRAKESH GOEL v. STATE — Himachal Pradesh High Court (2009-03-30)
- ISHWAR SINGH PATHANIA v. STATE — Himachal Pradesh High Court (2009-03-30)
- RAJ MOHAMMED v. STATE — Himachal Pradesh High Court (2009-03-27)
- DAULAT RAM v. DIRECTOR CONSOLIDATION — Himachal Pradesh High Court (2008-04-28)
- STATE v. DEVINDER KUMAR — Himachal Pradesh High Court (2008-04-22)
- STATE v. BHAGAT RAM — Himachal Pradesh High Court (2008-03-28)
- STATE v. TAPENDER SINGH — Himachal Pradesh High Court (2008-03-28)
- STATE v. KISHORE KUMAR — Himachal Pradesh High Court (2008-03-28)
- STATE v. RAGHUBIR SINGH — Himachal Pradesh High Court (2008-03-28)
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