SURJIT SINGH, . SURINDER SINGH
461 recorded High Court judgment(s) · 1998–2011
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 461 |
Disposal nature
| Dismissed | 266 |
| Allowed | 144 |
| DISPOSED OFF | 20 |
| DISMISSED | 11 |
| (unspecified) | 7 |
| APPEAL ALLOWED | 6 |
| Rejected | 2 |
| Disposed Off | 2 |
Recent judgments
- CHANDE RAM (IN JAIL) AT 10 AM v. STATE — Himachal Pradesh High Court (2011-03-08)
- UNION OF INDIA (AT 10 AM) v. MS MOREPHEN LABORATORIES LTD — Himachal Pradesh High Court (2010-09-14)
- BALAK RAM (IN JAIL) (3.45 A.M.) v. STATE — Himachal Pradesh High Court (2010-03-15)
- STATE v. ASHOK KUMAR — Himachal Pradesh High Court (2010-02-23)
- RENU GOGAR v. STATE — Himachal Pradesh High Court (2010-01-08)
- DEVINDER SINGH v. STATE — Himachal Pradesh High Court (2010-01-08)
- GURU DUTT v. STATE — Himachal Pradesh High Court (2010-01-05)
- HARI DUTT v. STATE — Himachal Pradesh High Court (2010-01-04)
- NEKI RAM (IN JAIL) v. STATE — Himachal Pradesh High Court (2010-01-04)
- ANANT SEXENA v. STATE — Himachal Pradesh High Court (2010-01-04)
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