SURJIT SINGH, . SANJAY KAROL

21 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• SIRI KRISHAN v. COMMISSIONER TEMPLE — Himachal Pradesh High Court (2007-12-27)
• TEK CHAND v. STATE — Himachal Pradesh High Court (2007-09-12)
• GULAM RASOOL AT 10 A M v. STATE — Himachal Pradesh High Court (2007-07-06)
• STATE v. KARTAR SINGH — Himachal Pradesh High Court (2007-06-01)
• SATISH KUMAR v. STATE — Himachal Pradesh High Court (2007-06-01)
• KRISHAN SINGH ( IN JAIL ) v. STATE — Himachal Pradesh High Court (2007-05-24)
• KANSHI RAM (IN JAIL) v. STATE — Himachal Pradesh High Court (2007-05-22)
• DEEN MOHAD. (IN JAIL) v. STATE — Himachal Pradesh High Court (2007-05-22)
• KARAM SINGH (IN JAIL) v. STATE — Himachal Pradesh High Court (2007-05-22)
• MOHD.YASIN v. STATE — Himachal Pradesh High Court (2007-05-18)