SURJIT SINGH, . RAJIV SHARMA
198 recorded High Court judgment(s) · 2001–2011
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 198 |
Disposal nature
| Dismissed | 165 |
| Allowed | 18 |
| (unspecified) | 3 |
| APPEAL ALLOWED | 3 |
| REMANDED | 3 |
| DISMISSED | 3 |
| DISPOSED OFF | 2 |
| Rejected | 1 |
Recent judgments
- STATE v. VIPIN KUMAR — Himachal Pradesh High Court (2011-12-05)
- STATE v. VIRENDER SINGH — Himachal Pradesh High Court (2011-10-17)
- FAQUIR CHAND v. STATE — Himachal Pradesh High Court (2011-10-15)
- STATE v. OM PARKASH — Himachal Pradesh High Court (2011-10-15)
- STATE v. MEET SINGH SODHI — Himachal Pradesh High Court (2011-09-05)
- STATE v. SUKH RAM — Himachal Pradesh High Court (2011-08-08)
- STATE v. BHAGAT RAM — Himachal Pradesh High Court (2011-08-01)
- STATE v. J.S.PARIHAR — Himachal Pradesh High Court (2011-07-26)
- STATE v. PREM CHAND — Himachal Pradesh High Court (2011-07-26)
- STATE v. PREM CHAND THAKAUR — Himachal Pradesh High Court (2011-07-25)
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