LexSURJIT SINGH,HONRABLE . R.B. MISRA
327 recorded High Court judgment(s) · 2008–2011
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 327 |
Disposal nature
| Dismissed | 234 |
| Allowed | 66 |
| Disposed Off | 17 |
| (unspecified) | 5 |
| REMANDED | 2 |
| Rejected | 1 |
| DISMISSED | 1 |
| Abated | 1 |
Recent judgments
- NEELAM RANI (AT 3.00 PM) v. STATE — Himachal Pradesh High Court (2011-06-15)
- STATE v. PAWAN KUMAR — Himachal Pradesh High Court (2011-05-05)
- PAWAN KUMAR SHARMA v. ABHAY SHUKLA — Himachal Pradesh High Court (2011-05-05)
- STATE v. RAM CHAND — Himachal Pradesh High Court (2011-05-05)
- STATE v. PREM CHAND — Himachal Pradesh High Court (2011-05-05)
- RAM CHAND v. ABHAY SHUKLA — Himachal Pradesh High Court (2011-05-05)
- PREM CHAND v. ABHAY SHUKLA — Himachal Pradesh High Court (2011-05-05)
- STATE v. CR.PRAMI — Himachal Pradesh High Court (2010-12-18)
- GOPI CHAND v. STATE — Himachal Pradesh High Court (2010-12-18)
- STATE v. C.R.PREMI — Himachal Pradesh High Court (2010-12-18)