SURJIT SINGH,BOARD OF COURT CATEGORY WISE DIVISION BENCH

33 recorded High Court judgment(s) · 2006–2012

Courts

Disposal nature

Recent judgments

• GUJARAT COOP.MILK MART.FED. v. STATE — Himachal Pradesh High Court (2012-02-29)
• TRISHA SHARMA v. UINDIA — Himachal Pradesh High Court (2010-03-12)
• SANJEEVANI JANKALYAN SMITI v. STATE — Himachal Pradesh High Court (2010-03-05)
• STATE v. NIDHIA RAM — Himachal Pradesh High Court (2009-08-19)
• JAGDISH PRASAD v. STATE — Himachal Pradesh High Court (2009-07-07)
• VIVEK SINGH v. STATE — Himachal Pradesh High Court (2009-06-24)
• GOPAL MOHAN v. STATE — Himachal Pradesh High Court (2008-09-17)
• STATE v. DURGA DASS — Himachal Pradesh High Court (2007-06-19)
• DHIRENDRA KHARE v. COMMR.OF INCOME TAX — Himachal Pradesh High Court (2007-04-03)
• T.R.SHARMA v. UINDIA — Himachal Pradesh High Court (2006-10-24)