SURJIT SINGH
1,891 recorded High Court judgment(s) · 2000–2012
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 1891 |
Disposal nature
| Dismissed | 968 |
| Allowed | 713 |
| Disposed Off | 72 |
| DISMISSED | 37 |
| DISPOSED OFF | 36 |
| Rejected | 27 |
| APPEAL ALLOWED | 14 |
| REMANDED | 9 |
Recent judgments
- AMAR SINGH v. STATE — Himachal Pradesh High Court (2012-03-23)
- PRITAM CHAND v. STATE — Himachal Pradesh High Court (2011-12-15)
- MS FEDERAL MOGUL BEARING INDIA LTD v. STATE — Himachal Pradesh High Court (2011-12-15)
- RAKESH KUMAR v. TELU RAM — Himachal Pradesh High Court (2011-12-15)
- TARLOK CHAND v. STATE — Himachal Pradesh High Court (2011-12-15)
- MUKHTIAR SINGH v. HRTC — Himachal Pradesh High Court (2011-12-15)
- S.C.ROKHA v. STATE — Himachal Pradesh High Court (2011-12-15)
- KARAMVEER SHARMA v. VIJAY RANI — Himachal Pradesh High Court (2011-12-14)
- JAGAN NATH v. STATE — Himachal Pradesh High Court (2011-12-14)
- RAJ MAL v. HRTC — Himachal Pradesh High Court (2011-12-14)
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