LexSURINDER SINGH, . SANJAY KAROL
323 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 323 |
Disposal nature
| Disposed Off | 287 |
| Dismissed | 29 |
| DISMISSED | 5 |
| DISPOSED OFF | 1 |
| REMANDED | 1 |
Recent judgments
- DEVINDER KUMAR v. STATE OF HP — Himachal Pradesh High Court (2013-09-20)
- THAKUR SINGH VERMA v. HP STATE CO-OPERATIVE BANK LTD — Himachal Pradesh High Court (2013-09-20)
- HANS RAJ v. STATE OF HP — Himachal Pradesh High Court (2013-09-20)
- RAMESH CHAND v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2013-09-20)
- AJIT SINGH v. STATE OF HP — Himachal Pradesh High Court (2013-09-20)
- DHARSHAN LAL v. STATE OF H.P — Himachal Pradesh High Court (2013-09-20)
- AMAR NATH v. STATE OF HP — Himachal Pradesh High Court (2013-09-20)
- RAM NATH MISHRA v. STATE OF HP — Himachal Pradesh High Court (2013-09-20)
- BHURI SINGH v. STATE OF HP — Himachal Pradesh High Court (2013-09-20)
- RAMESH DUTT v. STATE OF HP — Himachal Pradesh High Court (2013-09-20)