SURINDER SINGH, . RAJIV SHARMA
26 recorded High Court judgment(s) · 2007–2013
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 26 |
Disposal nature
| Dismissed | 11 |
| DISMISSED | 10 |
| Allowed | 2 |
| (unspecified) | 1 |
| DISPOSED OFF | 1 |
| APPEAL ALLOWED | 1 |
Recent judgments
- SHAMSHER ALI v. STATE OF HP — Himachal Pradesh High Court (2013-09-09)
- HEMAT AHUJA v. MEENU AHUJA — Himachal Pradesh High Court (2013-09-09)
- STATE v. ANISH KUMAR — Himachal Pradesh High Court (2013-06-28)
- STATE v. DAYA RAM — Himachal Pradesh High Court (2013-06-24)
- STATE v. ANAND RAWAT — Himachal Pradesh High Court (2013-05-27)
- STATE v. PAWAN KUMAR — Himachal Pradesh High Court (2013-05-23)
- STATE v. KAUR CHAND — Himachal Pradesh High Court (2013-05-23)
- STATE v. SUDESH KUMAR — Himachal Pradesh High Court (2013-05-21)
- STATE AFTER DB v. JEET SINGH — Himachal Pradesh High Court (2013-05-20)
- STATE v. NARESH KUMAR — Himachal Pradesh High Court (2013-05-20)
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