LexSURINDER SINGH,HONRABLE . R.B. MISRA
403 recorded High Court judgment(s) · 2009–2013
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 403 |
Disposal nature
| Dismissed | 217 |
| Allowed | 110 |
| Disposed Off | 39 |
| (unspecified) | 17 |
| DISMISSED | 7 |
| Allowed To be withdrawn | 6 |
| Rejected | 2 |
| PARTLY ALLOWED & PARTLY DISMISSED | 1 |
Recent judgments
- SANJEEV JAIN v. STATE — Himachal Pradesh High Court (2013-07-30)
- SUBH KALA v. STATE — Himachal Pradesh High Court (2013-07-30)
- STATE v. NIRLEP RANA — Himachal Pradesh High Court (2013-07-25)
- URMILA v. HP STATE COOPERATIVE BANK LTD — Himachal Pradesh High Court (2013-07-23)
- SUSHMA DEVI v. STATE — Himachal Pradesh High Court (2013-07-11)
- POONAM MEHTA v. STATE — Himachal Pradesh High Court (2013-07-11)
- SURESH KUMAR(IN JAIL) v. STATE — Himachal Pradesh High Court (2013-07-11)
- SURINDER SINGH v. STATE — Himachal Pradesh High Court (2013-07-11)
- SHOBHA BARHATH v. STATE — Himachal Pradesh High Court (2013-07-11)
- RIPESH CHANDEL v. STATE — Himachal Pradesh High Court (2013-07-04)