SURINDER SINGH GREWAL,. SATPAL

106 recorded High Court judgment(s) · 2014–2017

Courts

Disposal nature

Recent judgments

• SATVIR SINGH SAINI AND ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-09-01)
• VISHAL AGGARWAL v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2017-09-01)
• KUMHAR MAHA SABHA HISSAR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2017-09-01)
• YADAV KALYAN SABHA REGISTERED REWARI v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-09-01)
• VISHAL AGGARWAL v. STATE OF HARYANA AND ORS.. — Punjab & Haryana High Court (2017-09-01)
• SUNIL KUMAR @ SHILU v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-12-20)
• SHASHI KANT v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-12-15)
• HARBINDER SINGH BAIDWAN v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-12-14)
• LAKHWINDER SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-12-09)
• GURNAM SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-11-30)