SURINDER SINGH GREWAL,REGISTRAR-JUDICIAL

82 recorded High Court judgment(s) · 2014–2017

Courts

Disposal nature

Recent judgments

• JAGMOHAN SINGH BHATTI v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2017-07-05)
• G.K.S. TAANK v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2017-06-02)
• H.C. ARORA, ADVOCATE v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2017-05-30)
• JAGMOHAN SINGH BHATTI v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2017-05-30)
• PARAMJIT SINGH GORAYA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2017-05-30)
• AVTAR SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2017-05-30)
• SUNNY v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2017-05-25)
• JAGMOHAN SINGH BHATTI v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-05-24)
• ARINDERBEER SINGH WALIA v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-05-24)
• KULWINDER SINGH v. UT OF CHANDIGARH AND ORS — Punjab & Haryana High Court (2017-05-24)