SURINDER SINGH GREWAL,. RAJIV NARAIN RAINA

78 recorded High Court judgment(s) · 2014–2017

Courts

Disposal nature

Recent judgments

• PARMESHWARI & ANR v. STATE OF HARYANA — Punjab & Haryana High Court (2017-01-31)
• PUNJAB PRIVATE SELF FINANCED DENTAL COLLEGES ASSOCIATION v. STATE OF PUNJAB ETC — Punjab & Haryana High Court (2017-01-31)
• ANHADRAJ SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2017-01-31)
• AMANDEEP KAUR & ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2017-01-31)
• NIRMAL SINGH @ NIMMA v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-09-29)
• ARVIND SETH v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2016-06-02)
• SUKHWINDER SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-06-02)
• RAJWINDER SINGH & ANR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-05-31)
• GAURAV VARSHNEY & ORS. v. UNION OF INDIA & ORS. — Punjab & Haryana High Court (2016-05-30)
• PRINCE BHALLA AND ORS v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-05-27)