SURINDER SINGH GREWAL,LOK ADALAT BENCH - 3

46 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• ARRIVE SAFE SOCIETY v. STATE OF HARYANA & ANR. — Punjab & Haryana High Court (2017-08-30)
• HARJINDER SINGH BAJEKE v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2017-08-29)
• NATIONAL CONSUMERS AWARENESS GROUP REGISTERED DISTRICT OFFICE v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-08-24)
• NATIONAL CONSUMERS AWARENESS GROUP REGD v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-08-24)
• HOSHIAR SINGH AND OTHER v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2017-08-24)
• ABDUS SHAKOOR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-08-23)
• SATINDER SINGH v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2017-08-23)
• MASJID-E-BILAL COMMITTEE THR PRESIDENT v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-08-23)
• H.C. ARORA, ADVOCATE v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2017-08-23)
• RANJAN LAKHANPAL v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2017-08-22)