SURINDER SINGH GREWAL,. K.C. GUPTA

85 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA v. VIVEK KAPOOR & ANR — Punjab & Haryana High Court (2016-03-18)
• JASMER SINGH v. SEEMA — Punjab & Haryana High Court (2015-09-10)
• SHALU ALIAS BHAWNA v. RAJINDER KUMAR — Punjab & Haryana High Court (2015-08-17)
• ROOP SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2015-07-30)
• JASBIR KAUR v. HARMAIL SINGH — Punjab & Haryana High Court (2015-03-10)
• VIKAS MADAN v. AARTI — Punjab & Haryana High Court (2014-10-27)
• DEEKSHA v. SANDEEP SACHDEVA — Punjab & Haryana High Court (2014-07-31)
• NIDHI DUTTA v. SOHIL DUTTA — Punjab & Haryana High Court (2014-07-30)
• NITIN GUPTA v. SHILPY GUPTA — Punjab & Haryana High Court (2014-07-25)
• TARSEM SINGH v. KAMALJIT KAUR — Punjab & Haryana High Court (2014-07-25)