SURINDER SINGH GREWAL,. FATEH DEEP SINGH

20 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• HARPAL SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-01-22)
• SHAHEED CAPTAIN D.K KHOLA EDUCATION AND CHARITABLE TRUST AND ANR v. THE MAHARISHI DAYANAND UNIVERSITY AND ANR — Punjab & Haryana High Court (2015-09-19)
• JASBIR SINGH v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-09-16)
• JEEWAN JOT NURSING INSTITUTE v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2015-09-16)
• HARPAL SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2015-09-16)
• RANDHIR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2015-09-14)
• SUNIL @ SONU v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2015-09-11)
• SHAKTI SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-09-10)
• BHAGWANT SINGH & ORS v. STATE OF PUNJAB — Punjab & Haryana High Court (2015-09-09)
• KURUKSHETRA UNIVERSITY KURKSHETRA v. SANTOSH KUMARI AND ORS — Punjab & Haryana High Court (2015-09-07)