SURINDER SINGH GREWAL, DAYA CHAUDHARY

49 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• JAGMOHAN SINGH BHATTI, ADVOCATE v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2016-08-12)
• H.C. ARORA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2016-08-12)
• SUKHVIR KUMAR @ SONU v. STATE OF PUNJAB — Punjab & Haryana High Court (2015-11-18)
• M/S SOOD INDUSTRIES v. PRESIDING OFFICER AND ANR — Punjab & Haryana High Court (2015-09-24)
• ROSHAN LAL @ ROSHI v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2015-08-21)
• KRISHAN KUMAR SHASTRI v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2015-08-06)
• KAILASH SHARMA v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-08-03)
• RAMA PANDEY v. M/S NEEL KAMAL ENTERPRISES PVT LTD — Punjab & Haryana High Court (2015-07-31)
• SUKHWINDER KAUR v. HARINDER SINGH @HINDI AND ORS — Punjab & Haryana High Court (2015-07-28)
• RANBIR SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2015-07-24)