SURINDER SINGH GREWAL,. ARUN PALLI

44 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• ARJINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-05-06)
• DARA SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-12-23)
• VISHAL SHARMA v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2015-12-18)
• AZAD v. STATE OF HARYANA — Punjab & Haryana High Court (2015-12-17)
• JAGRAJ SINGH DOSANJH AND ORS v. KRISHMA BANSAL AND ORS — Punjab & Haryana High Court (2015-12-11)
• NIHARIKA v. THE BABA FARID UNIVERSITY OF HEALTH AND SCIENCES AND ORS — Punjab & Haryana High Court (2015-12-11)
• SURJIT SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2015-12-09)
• KRISHAN v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-12-08)
• RACHIT OHRI v. GURU NANAK DEV UNIVERSITY AMRITSAR & ORS — Punjab & Haryana High Court (2015-12-08)
• NAZIM v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-12-08)