SURINDER SINGH GREWAL

120 recorded High Court judgment(s) · 2009–2023

Courts

Disposal nature

Recent judgments

• MAHAVIR SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-06-16)
• SHAPOORJIT PALLONJI & COMPANY PVT LTD v. GOLDEN PEACOCK RESIDENCE PVT LTD — Punjab & Haryana High Court (2017-04-07)
• TEGHPAL SINGH SANDHU v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2017-02-03)
• M/S BHARTI AIRTEL LTD. v. RAHUL SIBAL & ANR — Punjab & Haryana High Court (2017-01-13)
• GAJENDER v. STATE OF HRY. — Punjab & Haryana High Court (2016-12-07)
• RAM KUMAR & OTHERS v. STATE OF HARYANA — Punjab & Haryana High Court (2016-09-06)
• RAJESH KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2016-01-28)
• NATIONAL INSURANCE CO. LTD. v. SATVIR & ORS. — Punjab & Haryana High Court (2016-01-21)
• JAGAN NATH v. STATE OF HARYANA — Punjab & Haryana High Court (2015-12-02)
• DEEP THAPAR v. ANU THAPAR — Punjab & Haryana High Court (2015-09-10)