LexSURINDER SINGH, . DHARAM CHAND CHAUDHARY
140 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 140 |
Disposal nature
| Allowed | 49 |
| Disposed Off | 41 |
| Dismissed | 31 |
| DISMISSED | 9 |
| APPEAL ALLOWED | 3 |
| ALLOWED | 3 |
| (unspecified) | 3 |
| DISPOSED OFF | 1 |
Recent judgments
- GANGA DEVI v. STATE — Himachal Pradesh High Court (2013-07-31)
- VIJAY KUMAR v. STATE — Himachal Pradesh High Court (2013-07-26)
- STATE v. RAM KRISHAN — Himachal Pradesh High Court (2013-07-18)
- STATE v. PRITAM SINGH — Himachal Pradesh High Court (2013-07-16)
- STATE v. BALBIR KALTA — Himachal Pradesh High Court (2013-07-16)
- BALWANT SINGH v. DEVESH KUMAR — Himachal Pradesh High Court (2013-06-28)
- MAN BAHADUR v. JAGDISH CHAND SHARMA — Himachal Pradesh High Court (2013-06-28)
- RAM BAHADUR v. JAGDISH CHAND SHARMA — Himachal Pradesh High Court (2013-06-28)
- GOVIND v. JAGDISH CHAND SHARMA — Himachal Pradesh High Court (2013-06-28)
- NITIN THAKUR v. HP CO-OPERATIVE BANK LTD — Himachal Pradesh High Court (2013-06-28)