SURINDER SINGH,BOARD OF COURT CATEGORY WISE DIVISION BENCH

73 recorded High Court judgment(s) · 2006–2013

Courts

Disposal nature

Recent judgments

• MUNICIPAL COUNCIL, CHAMBA v. JAISO — Himachal Pradesh High Court (2013-05-20)
• SANJEEV KUMAR v. STATE — Himachal Pradesh High Court (2011-04-27)
• GANGA RAM v. UINDIA — Himachal Pradesh High Court (2011-02-22)
• MOHINDER SINGH v. UNION OF INDIA — Himachal Pradesh High Court (2010-07-20)
• SIRI RAM v. STATE — Himachal Pradesh High Court (2010-07-14)
• DHARAM CHAND v. STATE — Himachal Pradesh High Court (2010-07-02)
• VIPIN KUMAR v. STATE — Himachal Pradesh High Court (2010-06-04)
• STATE v. ALI SHER — Himachal Pradesh High Court (2010-03-05)
• PARTIGYA PAL v. STATE — Himachal Pradesh High Court (2009-09-17)
• SUBHADRA CHANDEL v. STATE — Himachal Pradesh High Court (2009-07-28)