SURINDER SINGH
2,405 recorded High Court judgment(s) · 2007–2013
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 2405 |
Disposal nature
| Dismissed | 1121 |
| Allowed | 785 |
| DISMISSED | 91 |
| Disposed Off | 90 |
| (unspecified) | 85 |
| DISPOSED OFF | 70 |
| ALLOWED | 65 |
| Rejected | 42 |
Recent judgments
- RAJINDER SINGH v. STATE OF HP — Himachal Pradesh High Court (2013-09-20)
- ARUN KUMAR SINGH v. STATE OF HP — Himachal Pradesh High Court (2013-09-18)
- STATE v. GARIBU — Himachal Pradesh High Court (2013-09-18)
- SANDEEP KUMAR v. STATE OF HP — Himachal Pradesh High Court (2013-09-18)
- STATE v. GARIBU — Himachal Pradesh High Court (2013-09-18)
- SURINDER KUMAR SAINI v. STATE OF HP — Himachal Pradesh High Court (2013-09-17)
- STATE v. BICHITTER SINGH — Himachal Pradesh High Court (2013-09-17)
- ASHISH MITTAL v. STATE OF HP — Himachal Pradesh High Court (2013-09-16)
- PARMINDER KUMAR v. STATE OF HP — Himachal Pradesh High Court (2013-09-13)
- HIRA LAL GUPTA v. STATE — Himachal Pradesh High Court (2013-09-13)
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