SURINDER GUPTA,. SURYA KANT

1,152 recorded High Court judgment(s) · 2008–2024

Courts

Disposal nature

Recent judgments

• AMRISH SHARMA & ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2024-02-26)
• RAJDEEP SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2018-02-08)
• JASWINDER SINGH v. STATE OFPB.ETC. — Punjab & Haryana High Court (2018-02-08)
• BAKSHISH KAUR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2018-02-08)
• SURINDER SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2016-07-08)
• M/S KATARIA CONSTRUCTIONS PVT. LTD. v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-11-05)
• NIRMAL SINGH v. LAND ACQUISITION COLLECTOR, ASR & ANR — Punjab & Haryana High Court (2014-11-28)
• PARKASH SINGH @ GURMEET SINGH v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2013-12-21)
• ASHOK KUMAR AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2013-12-21)
• KANWALJIT BAINS AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2013-12-21)