SURINDER GUPTA,. . RAVI RANJAN

113 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• COMMISSIONER CENTRAL EXCISE ROHTAK v. M/S SURYA VIKAS PLYWOOD (P) LIMITED — Punjab & Haryana High Court (2016-08-10)
• M/S SUNDESH SPRINGS PVT LTD & ORS v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2016-08-04)
• COMMISSIONER OF INCOME TAX (TDS) CHANDIGARH v. M/S KAMLESH BHARGAVA HOSPITAL & RESEARCH CENTRE PVT LTD (SILVER OAKS HOSPITAL) MOHALI — Punjab & Haryana High Court (2015-08-26)
• PUNJABI COOP.HOUSE BUILDING SOC. v. COMMR. OF INCOME TAX CHD.& ANR. — Punjab & Haryana High Court (2015-07-31)
• GURINDERJIT SINGH v. INCOME TAX SETTLEMENT COMMISSION KOLKATA BENCH AND ORS — Punjab & Haryana High Court (2015-04-24)
• ANSAL LANDMARK & TOWNSHIP PVT TLD v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-04-22)
• SIKH EDUCATIONAL SOCIETY SHIROMANI BUDHA DAL v. CENTRAL BOARD OF DIRECT TAXES & ORS — Punjab & Haryana High Court (2015-04-09)
• TRISHUL WOOD PRODUCTS PVT LTD v. CHANDIGARH ADMINISTRATION AND ORS — Punjab & Haryana High Court (2014-10-14)
• ARUN SINGH v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2014-09-24)
• M/S JASKIRAN MECHANICAL WORKS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2014-09-23)